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Chattisgarh High Court

Smt. Chandra Narayan Das vs Smt. Chand Devi Daga 33 Wps/1148/2018 ... on 7 February, 2018

                                     1

                                                                         NAFR

        HIGH COURT OF CHHATTISGARH, BILASPUR

                          CRMP No. 216 of 2016

1. Smt. Chandra Narayan Das (dead) Through her Legal Heirs

   1(A)Manju K. Humatani, W/o Shri Kripal Das K Hukmatani, aged about 56
   years, R/o Saibaba Hosiery, Shop NO.1, Raj Mahal Road, Mahesana,
   Gujrat.

   1(B)J.K. Bhambhwani, S/o Late Shri H Narnidas, aged about 65 years, R/o
   Shop NO.11A, Civic Centre Bhilai, Bhilai (C.G.)

   1(C) Hemant Bhambhawani S/o Late Shri H Naraindas, Aged About 50
   Years R/o Shop No. 13, Civic Centre Bhilai, Bhilai, Chhattisgarh.

   1(D) Pushpa Sajnani W/o Shri Bhagawan Das Sajnani, Aged About 66
   Years R/o D 22, Sukhsagar Apartments, 4th Floor Flat No. 401, Bhaskar
   Marg Banipark, Jaipur, Rajasthan.

   1(E) Nirmala Ailani W/o Late Shri Chandra Prakash Ailani, Aged About 61
   Years R/o Sindh Medical Hall, Padav Mandi, Jaswant Nagar, Itawah, Uttar
   Pradesh.

   1(F) Lajwanti, W/o Late Shri Iswar Lal Pujara, aged about 69 years, R/o C-9
   Ganesh Vihar, Model Town, Malviya Nagar Jaipur (Rajsthan)

   1(G) Murlidhar, S/o Late Shri H Narayan Das, R/o Shop No.11 Civic Centre
   Bhilai, Bhilai (C.G.)

                                                                ---- Petitioners

                                  Versus

1. Smt. Chand Devi Daga Wd/o Shri Vitthaldas Daga R/o Shivbaag, Main
   Road, Pandri, Raipur, District Raipur Chhattisgarh

2. Shri Anil Daga S/o Late Shri Vitthaldas Daga R/o Block No. 36, A, Plot No.
   1, Nehru Nagar east, Bhilai, District Durg Chhattisgarh

3. Shri Sunil Daga S/o Late Shri Vitthaldas Daga R/o Block No. 36, A, Plot No.
   1, Nehru Nagareast, Bhilai, District Durg Chhattisgarh

4. Smt. Namita Daga W/o Shri Anil Daga R/o Block No. 36, A, Plot No. 1,
   Nehru Nagareast, Bhilai, District Durg Chhattisgarh

5. Smt. Anjana Daga W/o Shri Sunil Daga R/o Block No. 36, A, Plot No. 1,
   Nehru Nagareast, Bhilai, District Durg Chhattisgarh

6. Shri D.M. Jaltare General Manager, Town Services Department, Bhilai Steel
   Plant, Bhilai Nagar, Bhilai, District Durg Chhattisgarh, R/o Quarter No. 6 A,
   Street No. 16, Sector 10, Bhilai Nagar, District Durg Chhattisgarh
                                                 2

          7. Shri M. Deshpande Assistant General Manager, Town Services
             Department, Bhilai Steel Plant, Bhilai Nagar, Bhilai, District Durg
             Chhattisgarh

          8. Shri P.P. Verma Assistant General Manager, Town Services Department,
             Bhilai Steel Plant, Bhilai Nagar, Bhilai, District Durg Chhattisgarh. Presently
             Dy. General Manager P. And A. Ispat Bhavan, 2nd Floor, Bhilai Steel Plant,
             Bhilai Nagar, District Durg Chhattisgarh, R/o C-2/11, Chauhan Tower,
             Junwai, Bhilai, District Durg Chhattisgarh

          9. Shri Abraham Trikey Manager (Shops), Town Services Department, Bhilai
             Steel Plant, Bhilai Nagar, Bhilai, District Durg Chhattisgarh

          10. Shri B.L. Singaroul Assistant Law Officer, Town Services Department, Bhilai
              Steel Plant, Bhilai Nagar, Bhilai, District Durg Chhattisgarh

                                                                         ---- Respondents

For Petitioners : Shri Harsh Wardhan, Advocate For Respondents No.1 to 3 &5 Shri Atanu Ghosh, Advocate Hon'ble Shri Justice Goutam Bhaduri Order On Board 07/02/2018

1. Heard on I.A. No.01/18, which is an application for withdrawal of the petition.

2. Learned counsel for the petitioners submit that some compromise is going on in between the parties, therefore, they do not want to continue with this petition.

3. In view of the above submission made, without any observation on merits the application for withdrawal is allowed.

4. Accordingly, the CRMP is dismissed as withdrawn.

Sd/-

Goutam Bhaduri Judge Ashu