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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(2)(n) in The Coast Guard Act, 1978

(n)any other matter which is to be or may be prescribed or in respect of which this Act makes no provision or makes insufficient provision and provision is, in the opinion of the Central Government, necessary for the proper implementation of this Act.