Patna High Court - Orders
Ramashish Singh & Ors. vs Jagdish Singh & Ors. on 30 August, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court MJC No.2035 of 2016 (3) dt.30-08-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2035 of 2016
In
SA 179 of 2010
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Ramashish Singh & Ors.
.... .... Petitioner/s
Versus
Jagdish Singh & Ors.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dr. Kislay
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
3 30-08-2016Heard the learned counsel for the petitioner.
In view of the submission of the learned counsel for the petitioner, this MJC application is allowed and Second Appeal No.179 of 2010 is restored to its original file.
It is submitted by the petitioner that the peremptory order has already been complied with on 29.07.2016. The office shall verify.
(Mungeshwar Sahoo, J) Sanjeev/-
U T