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Bengal Presidency - Section

Section 1253 in Police Regulations, Bengal , 1943

1253. Initiation of major works projects and administrative approval.

(a)When a Superintendent requires a building to be constructed by the Communications and Works Department, or requires additions or alterations to buildings already borne on the books of that department, which additions or alterations are likely to cost more than Rs. 10,000, he shall submit a report in B. P. Form No. 238 to the Inspector-General through the District Magistrate and the Deputy Inspector-General of the Range.
(b)If the Inspector-General approves of the initiation of the project he shall forward to the Executive Engineer a requisition for the preparation of a preliminary report and rough estimate of the cost of the work, together with such general plans of sketches as may be necessary to elucidate the proposal.
(c)The Executive Engineer shall then prepare the rough estimates and plans required, and after having them scrutinized and passed by the Superintending Engineer shall forward them to the Inspector-General, who shall submit the whole project to the Provincial Government for administrative approval.