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State of Bihar - Section

Section 20 in Bihar Lady Health Worker (Auxiliary Nurse Midwife- A.N.M.) Cadre Rules, 2013

20. Repeal and Savings.

(1)The Rules and all resolutions, orders, instructions etc issued earlier, from time to time, by the Department with respect to this cadre, shall be deemed to be repealed with effect from the date of coming into force of these Rules.
(2)Notwithstanding such repeal, any work done or any action taken in exercise of the powers conferred by aforesaid Rules, resolutions, orders, instructions etc shall be deemed to be done or taken under these Rules as if these Rules were in force on the date on which such a work was done or such an action was taken.Appendix - 1[See rule 2 (7), 4, 12, 13]Chain posts of Bihar Lady Health Worker (A.N.M.) Cadre
Sl. No. Grade Name of post Remarks
1. Basic grade Lady Health Worker (A.N.M.)  
2. First Ladder of promotion Senior Lady Health Worker  
3. Second Ladder of promotion Lady Health Worker Supervisor  
4. Third Ladder of promotion Senior Lady Health Worker Supervisor  
Note :- The Pay Band and Grade Pay of all aforesaid grades shall be revisable by the government from time to time.