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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(5)In every ship, each electric cable shall, at every position at which an electrical fault may cause a fire, be flame-retardant, sheathed or armoured or otherwise equally effectively protected. All metal sheaths and metal armour or electrical cable shall be electrically continuous" and shall be earthed.