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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(ii) in The Assam Cattle Diseases Act, 1948

(ii)"contagious disease" means a disease specified in the Schedule to this Act and any other disease which the State Government may by Notification in the official Gazette, declare to be a contagious disease;