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State of Telangana - Section

Section 20 in Telangana State District Mineral Foundation (Trust) Amendment Rules, 2018

20. Distribution of DMF Accrual on Coal.

- The contribution on Coal accrued so far in the District Mineral Foundation account in Komerambheem-Asifabad, Mancherial, Jayashankar-Bhupalpalli, Peddapalli, Khammam and Bhadradri-Kothagudem Districts shall be distributed in an equitable manner covering (13) Coal bearing constituencies namely (1) Kagaznagar and Asifabad in Komerambheem District, (2) Bellampalli, Mancherial and Chennur in Mancherial District, (3) Manthani, Ramagundam and Peddapalli in Peddapalli District, (4) Bhupalpalli in Jayashankar District, (5) Yellandu, Kothagudem and Manuguru in Bhadradri-Kothagudem District and (6) Sathupalli in Khammam District.Henceforth, the District Mineral Foundation amount accrued on Coal shall be remitted in an equitable manner covering (13) Coal bearing constituencies in the existing District Mineral Foundation account in Komerambheem-Asifabad, Mancherial, Jayashankar-Bhupalpalli, Peddapalli, Khammam and Bhadradri-Kothagudem Districts.