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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1)(iii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(iii)a statement whether any applicant is in arrear with respect to any rent payable to the public trust, and shall contain such particulars as may be prescribed.