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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(3)(iv) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(iv)the holder of an Ordinary National Diploma granted under Alternative Schemes of Training of Engineer Officers which is approved by the Ministry of Transport, United Kingdom; or