Karnataka High Court
K M Suresh S/O Basavaraja Swamy, vs V Krishnappa S/O V.Pedda ... on 10 April, 2012
Author: Subhash B.Adi
Bench: Subhash B.Adi
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Age: 27 years, Occg: Ex~L;ah0ig:r, ' -. _ RIG Kappagai vi§1age ,:.
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4. In my epinionfi reasonable disability :$~£:OiiId }:I.Ta'vTe been taken by the Tribunal. rak§:z1g::20~%=_disabiigtgfigziih inceme at Rs.4¥500!n~§ alaimazztis efitfiied 2: 13:: Rs§1§94-$406} as agaifisfi 3s.9V9z-,5i_i:2_<:;g § Hence;
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