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State of Madhya Pradesh - Section

Section 24 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

24. Inspection of Dealer's Shop or Firm.

- The Superintendent, Stationery and Text Books, Madhya Pradesh, Gwalior or any other officer authorised by him in their behalf and the officers in charge of all the Text Books Depots shall have the power to inspect the stock, accounts sale arrangements, etc. of all the shops and firms situate in the districts falling under their own jurisdiction.