Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(g) in The Companies (passing of the resolution by postal ballot) Rules, 2011 (g)Giving loans or extending guarantee or providing security in excess of the limit prescribed under sub-section (1) of section 372A;
