Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2(19A)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(19A)(b) in The Employees' State Insurance Act, 1948

(b)in such other manufacturing process as the Central Government may, by notification in the Official Gazette, specify;