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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(4)(iii) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(iii)The manner and appointment of the Officers of the Institution, terms and conditions of their service, their powers, duties and emoluments.