Supreme Court - Daily Orders
The State Of Jharkhand vs Lalu Prasad @ Lalu Prasad Yadav on 14 February, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.27 COURT NO.1 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 46342/2019
(Arising out of impugned final judgment and order dated 12-07-2019
in IA No. 5222/2019 passed by the High Court Of Jharkhand At
Ranchi)
THE STATE OF JHARKHAND Petitioner(s)
VERSUS
LALU PRASAD @ LALU PRASAD YADAV Respondent(s)
(With IA No.11857/2020-CONDONATION OF DELAY IN FILING SLP)
Date : 14-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Tushar mehta, Ld. SG
Ms. Aishwarya Bhati, Sr. Adv.
Mr. Rajat Nair, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Shubham Saurav, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) AR CUM PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2020.02.14 17:57:37 IST Reason: