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Supreme Court - Daily Orders

The State Of Jharkhand vs Lalu Prasad @ Lalu Prasad Yadav on 14 February, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

     ITEM NO.27                                 COURT NO.1               SECTION II-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 46342/2019

     (Arising out of impugned final judgment and order dated 12-07-2019
     in IA No. 5222/2019 passed by the High Court Of Jharkhand At
     Ranchi)

     THE STATE OF JHARKHAND                                                  Petitioner(s)

                                                       VERSUS

     LALU PRASAD @ LALU PRASAD YADAV                                         Respondent(s)

     (With IA No.11857/2020-CONDONATION OF DELAY IN FILING SLP)

     Date : 14-02-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                   Mr.   Tushar mehta, Ld. SG
                                         Ms.   Aishwarya Bhati, Sr. Adv.
                                         Mr.   Rajat Nair, Adv.
                                         Mr.   Rajan Kumar Chourasia, Adv.
                                         Mr.   Akshay Amritanshu, Adv.
                                         Mr.   Arvind Kumar Sharma, AOR
                                         Mr.   Shubham Saurav, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) AR CUM PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2020.02.14 17:57:37 IST Reason: