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Patna High Court - Orders

Jageshwar Paswan vs Rama Nand Singh & Ors on 31 July, 2018

Author: Sanjay Kumar

Bench: Sanjay Kumar

          Patna High Court CWJC No.573 of 2016 (7) dt.31-07-2018




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.573 of 2016
                      ======================================================
                      Jageshwar Paswan
                                                                            .... .... Petitioner/s
                                                         Versus
                      Rama Nand Singh & Ors
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s      : Mr. Sujit Kumar Singh
                      For the Respondent/s      : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE SANJAY KUMAR
                      ORAL ORDER

7       31-07-2018

One week time is allowed as a last indulgence for complying the earlier order.

(Sanjay Kumar, J) B.Kr./-

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