Section 16 in The Foreign Contribution (Regulation) Rules, 1976
16. Any other information of significance which the applicant may like to furnish.
DECLARATIONI hereby declare that the above particulars furnished by me are true and correct.......................Signature of ApplicantPlace.................Date..................*Delete if not applicable.** "Foreign hospitality" means any offer, not being a purely casual one, made by a foreign source for providing a person with the cost of travel to any foreign country or territory or with free board, lodging, transport or medical treatment.[FORM FC 3] [Substituted by G.S.R. 8(E), dated 4-1-1999 (w.e.f. 4-1-1999)][See rule 4(a)]Account of Foreign Contribution of the year ending on 31st March.........
