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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(1)(f) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(f)the total amount which such person intends to invest in the business of money-lending in the year for which the application has been made;