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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(2)A Committee constituted under sub-section (1) shall consist of such members and such other persons as the Board may in each case appoint. The term of a committee and the number of its members shall be such as may be prescribed by regulations.