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[Cites 0, Cited by 2] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(c) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(c)contain the following particulars, namely: -
(i)the name of the private school and the name and address of the educational agency;
(ii)the need for the private school in the locality;
(iii)the course for which such private school proposes to prepare, train or guide its pupils for appearing at any examination conducted by, or under the authority of the Government;