Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Entire Act] State of Assam - Section Section 31 in Assam Co-Operative Societies Act, 2007 31. Term of the Board. - The term of the Board shall be five Cooperative year [from the date of election of the Directors] [Inserted by Assam Act No. 4 of 2019, dated 7.3.2019.].
