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[Cites 0, Cited by 0] [Section 029] [Entire Act]

State of Maharashtra - Subsection

Section 029(8) in The Maharashtra Shops and Establishments Act, 1948

(8)The Female employees, whoseduty finishes after 6-30 p,m. and starts or finishes before 6-00a.m. shall be provided them escorted transport facility fromresidence to establishment and return.