Section 148(1) in The Navy (Pension) Regulations, 1964

[Cites 0, Cited by 0] [Section 148] [Entire Act]

(1)The Commutation values expressed in terms of number of years' purchase shall be as specified in the following table -Commutation Table

Agenext birthday	Commutationvalue expressed as number of years purchase	Agenext birthday	Commutationvalue expressed as number of years purchase
1	2	3	4
17	21.19	30	19.18
18	21.07	31	18.98
19	20.95	32	18.77
20	20.82	33	18.55
21	20.68	34	18.33
22	20.54	35	18.09
23	20.4	36	17.85
24	20.24	37	17.6
25	20.08	38	17.34
26	19.92	39	17.08
27	19.75	40	16.8
28	19.57	41	16.52
29	19.38	42	16.23
43	15.94	65	8.47
44	15.64	66	8.12
45	15.33	67	7.78
46	15.02	68	7.45
47	14.7	69	7.11
48	14.38	70	6.79
49	14.05	71	6.47
50	13.72	72	6.16
51	13.39	73	5.86
52	13.05	74	5.57
53	12.7	75	5.28
54	12.36	76	5.01
55	12.01	77	4.74
56	11.65	78	4.48
57	11.3	79	4.24
58	10.95	80	4
59	10.59	81	3.78
60	10.23	82	3.57
61	9.88	83	3.36
62	9.52	84	3.17
63	9.17	85	2.99
64	8.82

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