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State of Assam - Section

Section 171 in The Assam Excise Rules, 2016

171. Plant etc. subject to approval of Excise Commissioner.

- All plants, vats or permanent apparatuses set up in the warehouse are subject to the approval of the Excise Commissioner and no alternation shall be made in them without his permission. Minor alternations may be allowed by the Superintendent of Excise subject to the subsequent approval of the Excise Commissioner.