Punjab-Haryana High Court
Balbir Singh & Anr vs Financial Commissioner (Appeals) Pb & ... on 31 August, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.15938 of 1993
Date of decision: 31.08.2016
Balbir Singh and another
... Petitioners
Vs.
Financial Commissioner (Appeals), Punjab and others
... Respondents
CORAM: HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK
Present: Mr. N.S. Thind, Advocate
for the petitioners.
Ms. Monica Chhiber Sharma, DAG, Punjab.
*******
RAMESHWAR SINGH MALIK, J. (ORAL)
For detailed order, see order of even date passed in CWP No.15943 of 1993 (Thana Singh and another Vs. Financial Commissioner (Appeals), Punjab and others).
[ RAMESHWAR SINGH MALIK ] 31.08.2016 JUDGE vishnu Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 11-09-2016 03:57:59 :::