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Punjab-Haryana High Court

Balbir Singh & Anr vs Financial Commissioner (Appeals) Pb & ... on 31 August, 2016

Author: Rameshwar Singh Malik

Bench: Rameshwar Singh Malik

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                                 CWP No.15938 of 1993
                                                 Date of decision: 31.08.2016


Balbir Singh and another
                                                                    ... Petitioners
                                           Vs.

Financial Commissioner (Appeals), Punjab and others
                                                                  ... Respondents

CORAM: HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK

Present:     Mr. N.S. Thind, Advocate
             for the petitioners.

             Ms. Monica Chhiber Sharma, DAG, Punjab.

                     *******

RAMESHWAR SINGH MALIK, J. (ORAL)

For detailed order, see order of even date passed in CWP No.15943 of 1993 (Thana Singh and another Vs. Financial Commissioner (Appeals), Punjab and others).

[ RAMESHWAR SINGH MALIK ] 31.08.2016 JUDGE vishnu Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 11-09-2016 03:57:59 :::