Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Kiran Sharma vs Batliboi Limited on 18 September, 2018

     ITEM NO.3                     REGISTRAR COURT. 2               SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MANOJ JAIN

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26034/2018

     KIRAN SHARMA                                                  Petitioner(s)

                                               VERSUS

     BATLIBOI LIMITED                                              Respondent(s)

     (FOR ADMISSION and IA No.126782/2018-CONDONATION OF DELAY IN
     REFILING)

     Date : 18-09-2018 This petition was called on for hearing today.



     For Petitioner(s)            Mr. Amit Swami, Adv.
                                  Ms. Kiran Sharma, Adv.
                                  Mr. Vipin Kumar Jai, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay in refiling the special leave petition is condoned.

Registry to proceed further.

MANOJ JAIN Registrar Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.09.19 12:21:57 IST Reason: