Supreme Court - Daily Orders
Kiran Sharma vs Batliboi Limited on 18 September, 2018
ITEM NO.3 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MANOJ JAIN
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26034/2018
KIRAN SHARMA Petitioner(s)
VERSUS
BATLIBOI LIMITED Respondent(s)
(FOR ADMISSION and IA No.126782/2018-CONDONATION OF DELAY IN
REFILING)
Date : 18-09-2018 This petition was called on for hearing today.
For Petitioner(s) Mr. Amit Swami, Adv.
Ms. Kiran Sharma, Adv.
Mr. Vipin Kumar Jai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the special leave petition is condoned.
Registry to proceed further.
MANOJ JAIN Registrar Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.09.19 12:21:57 IST Reason: