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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(4) in The Tobacco Board, Rules, 1976

(4)Every application for registration or renewal of registration as curer shall be accompanied by a fee of five rupees. Provided that any grower of Virginia tobacco to whom a certificate or registration has been granted by the Board and who intends to grow Virginia tobacco shall not be required to pay any separate fee as such curer.