Section 2 in Andhra Pradesh Agricultural Indebtedness (Relief) Rules, 1977

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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Agricultural Indebtedness (Relief) Rules, 1977

2. Definition.

- In these rules, unless the context otherwise requires, -

(a)Ordinance means the Andhra Pradesh Agricultural Indebtedness (Relief) Ordinance, 1996.

(b)form means a form appended to these rules;

(c)Schedule means the schedule appended to these rules;

(d)Section means a section of the Ordinance;