Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 34 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 34. Management of Funds. - The funds and all moneys of the Vishwavidyalaya shall be managed in such manner as prescribed.
