Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 5 in Karnataka Public Service Commission (Conduct of Business and Additional Functions) Act, 1959 5. Agenda for meetings. - The Secretary shall prepare the agenda and convene the meetings of the Commission after giving notice to all the Members.
