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State of Haryana - Section

Section 15 in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

15. Power to make regulations.

- The Board may, with the previous approval of the Government, make regulations not inconsistent with the provisions of this Act and the rules framed thereunder for the purposes of giving effect to the provisions of this Act.