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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(42) in West Bengal Municipal (Employees' Service) Rules, 2010

(42)"Travelling Allowance" means an allowance granted to an employee to cover the expenses which he incurs in travelling in the interest of the Local Body, and it includes fixed conveyance allowances granted for the maintenance conveyances like Motor Car/Motor Cycle/Scooter/bicycle etc.;