Section 55(2) in The Employees' State Insurance (Central) Rules, 1950
(2)[ The daily rate of sickness benefit in respect of a person during any, benefit period shall be seventy per cent of the standard benefit rate of that person during the corresponding contribution period rounded to the next higher rupee.] [Substituted by Notification No. G.S.R. 454 (E) dated 15.6.2011 (w.e.f. 1.7.2011)]
