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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(17) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(17)Any complainant aggrieved by orders of the Forum may prefer a representation before the Ombudsman:Provided that there shall be no right of representation before the Ombudsman against the order issued under Sub-regulation (16).