Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145(1)] [Section 145] [Entire Act] State of Karnataka - Subsection Section 145(1)(c) in Karnataka Goods and Services Tax Act, 2017 (c)a statement contained in a document and included in a printed material produced by a computer, subject to such conditions as may be prescribed; or