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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Madhya Pradesh - Subsection

Section 111(2)(j) in The M.P. Industrial Relations Act, 1960

(j)the form and the manner of giving notice under sub-sections (1) and (2), the person to whom the notice shall be given under sub-section (2), the manner of making an application under sub-section (3) and the manner of approach and the period to be prescribed under proviso to Section 31;