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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Chota Nagpur Division - Subsection

Section 39(d) in The Chota Nagpur Tenancy Rules, 1959

(d)The khatian shall also show such other particulars as are required by the order passed under Section 80 to be recorded, unless a special paper is prescribed under Rule 37 or Rule 38 for the purpose of recording any such particulars.