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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(a)issue a licence subject to the provisions of this Act and the rules and Regulations made thereunder after taking all objections/ suggestions into consideration; or