Section 71(2)(c) in Punjab Water Supply and Sewerage Board Act, 1976

[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(2)(c) in Punjab Water Supply and Sewerage Board Act, 1976

(c)the term of office and the terms and conditions of service of the Chairman, Managing Director and Associate Director including the payment of honorarium, fees or allowances to them and the manner of filling casual vacancies in their respective offices;

(cc)other terms and conditions of service of the employee of local authority transferred to the Board during the period of management;]

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State of Punjab - Subsection

Section 71(2)(c) in Punjab Water Supply and Sewerage Board Act, 1976