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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(1)(ii) in The Kerala Lifts and Escalators Act, 2013

(ii)that the licensee has contravened or failed to comply with any of the provisions of this Act or the rules made thereunder or any of the terms and conditions of the licence; or