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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 69(1) in Arunachal Pradesh Co-operative Societies Act, 1978

(1)Every society which declares a dividend to its members at a rate of four per cent or more, shall contribute towards the educational fund of the Territory level federal society which may be notified in this behalf by the Government at such rate as may be prescribed.