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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(h) in Telangana Irrigation Act, 1357 F.

(h)whoever contravenes any rule made under section 67 the breach whereof is declared punishable under this section, shall, on conviction before a Collector, be punished with a fine which may extend to five hundred rupees.