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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(8) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(8)In case the payment of bills of SLDC charges is delayed beyond a period of 15 days, from the date of billing a late payment surcharge at the rate of 1.25% per month shall be levied.