Rajasthan High Court - Jodhpur
Tanot Wind Power Ventures Pvt. Ltd vs Raj. Electricity Regulatory Commi. And ... on 10 January, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ No. 2623/2018
M/s. Ramgad Minerals And Mining Limited
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
Connected With
D.B. Civil Writ No. 3662/2018
Tanot Wind Power Ventures Pvt. Ltd.
----Petitioner
Versus
Raj. Electricity Regulatory Commi. And Ors
----Respondent
For Petitioner(s) : Mr. Vikas Balia.
For Respondent(s) : Mr. Kuldeep Mathur.
Mr. C.P. Soni.
Mr. Pankaj Sharma, AAG
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 10/01/2019 List alongwith DBCWP No.18587/2018 (Indian Wind Power Association (Rajasthan State Council) Vs. Rajasthan Electricity Regulatory Commission & Ors.) on 25.01.2019, as jointly prayed. (DINESH MEHTA),J (SANGEET LODHA),J 14 & 15-DJ/-
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