Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4) in The Rajasthan Air (Prevention and Control of Pollution) Rules, 1983 (4)Payment of additional fee as specified in sub-rules (2) and (3) above, shall not preclude the Board to take appropriate action under the Act.
