(1)The Secretary shall, during the construction or repair of any street, drain or premises vested in the Municipality-(a)cause the same to be fenced and guarded;(b)take proper precautions against accident by shoring up and protecting the adjoining buildings; and(c)cause such bars, chains or posts to be fixed across or in any street in which any such work is under execution as are necessary to prevent the passage of vehicles and avert danger.(2)The Secretary shall cause such drain, street or premises to be sufficiently lighted or guarded during the night while under construction or repair.(3)The Secretary shall, with all reasonable speed, cause to complete the said work, fill in the ground and repair the said drain, street or premises and remove the rubbish occasioned thereby.
