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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(1)(c) in The Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996

(c)whether any contract or hire purchase agreement or other contract has been entered into bona fide relating to the project.