Karnataka High Court
Shantabai @ Shantamma W/O Tippan ... vs Assistant Ors on 29 March, 2012
Author: B.Manohar
Bench: B.Manohar
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3. Mallikajun.
S/o.Tippan Kenchangudda,
Aged about 30 years.
0cc: Ex-Secretary.
R/o.Nalatwad.
Tq: Muddebthal,
Dist : Bijapur.
586 101.
4. Tippan,
S/o.Malakappa Kenchangudda.
Aged about 61 years, Occ:Ex
Secretary, Rio. Nalatwad,
Tq:Muddebthal, Dlst:Bijapur.
586 101. ... RESPONDENTS
(BySri Manavendra Reddy, GA for RI)
This writ petition is filed under Articles 226 and 227 of
the Constitution of India, praying to quash the order dated
26.10.2009 passed by the respondent No.1 u/S 103 of
Karnataka Co-operative Societies Act. 1959.
This writ petition coming on for orders this day, the
Court made the following:
ORDER
Sri Manavendra Reddy. the Government Advocate is directed to take notice for respondent No.1.
2. The petitioner being aggrieved by the order dated 26.10.2009 passed by the l' respondent directing the Av' I) tilt )I)CI ii )t It 41r1 iii arc' V t'UWb' I- (Pt Vii I refit?. I l'icil rti" Wi a rent tufl t iiF 1 Sr r t: 't II, )( t' '.' I 'b I i 0 1 "i t % I I C p 1dad U tint ii ul .1 if j)1 set is ii \'si tat ReLLl%lrar of ( u oeratl C Soettlit . itbc'ur nc c'kiit liar ii )l_ I lit V 'C 4 II 1 Ii K S at ) C 11 11 it 9. ti S It XI 10 cor i&. ii wt t i 1 dir sei st'' C, rTInx it 1 fl. pi jl't t)tt1'IC'1JI H. '. p1 'h 1' r:t'd tin 1€ 1 1 Th1i") of CC S kr . a95.
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