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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3) in Shri Krishna Ayush University Kurukshetra Act, 2016

(3)The University shall not, itself or through franchise or agency, operate or open any off campus centre and study centre.Explanation. - For the purpose of this sub-section,-
(i)"off campus centre" means a centre of the University, by whatever name called, established by it outside the main campus, operated and maintained as its constituent unit, having the University's complement of facilities, faculty and staff; and
(ii)"study centre" means a centre, by whatever name called, established and maintained or recognized by the University for the purpose of advising, counselling or for rendering any other assistance required by the students in the context of distance education.